UTTAM KUMAR CHATTERJEE,KOLKATA vs. ITO, WARD 26(2), KOLKATA, KOLKATA

PDF · subscribers
ITA 568/KOL/2017Status: DisposedITAT Kolkata15 December 2017AY 2008-09

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →