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PALM GROVE BEACH HOTELS P.LTD,MUMBAI vs ASST CIT CEN CIR 4(1), MUMBAI | BharatTax
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PALM GROVE BEACH HOTELS P.LTD,MUMBAI vs. ASST CIT CEN CIR 4(1), MUMBAI
PALM GROVE BEACH HOTELS P.LTD,MUMBAI vs. ASST CIT CEN CIR 4(1), MUMBAI
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ITA 5217/MUM/2015
Status: Disposed
ITAT Mumbai
09 August 2017
AY 2011-12
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