ASST CIT CEN CIR 4(1), MUMBAI vs. SARANG PROPERTY DEVELOPERS P.LTD, MUMBAI

PDF · subscribers
ITA 1700/MUM/2015Status: DisposedITAT Mumbai09 August 2017AY 2011-12

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →