Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
SWARUP GROUP OF INDUSTRIES P.LTD,MUMBAI vs ITO CIR 8(3)(2), MUMBAI | BharatTax
Home
/
SWARUP GROUP OF INDUSTRIES P.LTD,MUMBAI vs. ITO CIR 8(3)(2), MUMBAI
SWARUP GROUP OF INDUSTRIES P.LTD,MUMBAI vs. ITO CIR 8(3)(2), MUMBAI
Bookmark
Report Error
PDF
ITA 827/MUM/2014
Status: Disposed
ITAT Mumbai
09 August 2017
AY 2005-06
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead