DCIT 8(3), MUMBAI vs. SPARKLE FACILITY SERVICES P.LTD, MUMBAI

PDF · subscribers
ITA 6633/MUM/2014Status: DisposedITAT Mumbai10 August 2017AY 2011-12

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →