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Metro Ispat P.Ltd, Mumbai vs ITO | ITAT Mumbai 2017 | BharatTax

Home/METRO ISPAT P.LTD,MUMBAI vs. ITO 6(3)(3), MUMBAI

METRO ISPAT P.LTD,MUMBAI vs. ITO 6(3)(3), MUMBAI

ITA 5481/MUM/2016Status: DisposedITAT Mumbai11 August 2017AY 2011-12

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