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ACIT - 5(3)(1), MUMBAI vs SICORP FINLEASE P. LTD., MUMBAI | BharatTax
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ACIT - 5(3)(1), MUMBAI vs. SICORP FINLEASE P. LTD., MUMBAI
ACIT - 5(3)(1), MUMBAI vs. SICORP FINLEASE P. LTD., MUMBAI
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ITA 5287/MUM/2016
Status: Disposed
ITAT Mumbai
11 August 2017
AY 2006-07
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