VINTI ABHISHEK LODHA,MUMBAI vs. DCIT CEN CIR 7(3) ( ERSTWHILE CEN CIR 42), MUMBAI

PDF · subscribers
ITA 3268/MUM/2015Status: DisposedITAT Mumbai11 August 2017AY 2008-09

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →