LUMINANT INVESTMENTS LTD,MUMBAI vs. ASST CIT CIR 2(2), MUMBAI

PDF · subscribers
ITA 648/MUM/2014Status: DisposedITAT Mumbai11 August 2017AY 2001-02

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →