DOCKENDALE SHIPPING COMPANY LTD,MUMBAI vs. ASST DIT (IT) 1(2), MUMBAI

PDF · subscribers
ITA 2603/MUM/2014Status: DisposedITAT Mumbai11 September 2017AY 2005-06

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →