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DCIT vs Tata Chemicals Ltd, Mumbai | ITAT Mumbai 2017 | BharatTax

Home/DCIT 2(3), MUMBAI vs. TATA CHEMICALS LTD, MUMBAI

DCIT 2(3), MUMBAI vs. TATA CHEMICALS LTD, MUMBAI

ITA 5446/MUM/2014Status: DisposedITAT Mumbai13 September 2017AY 2000-01

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