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KEYMAN TRADING COMPANY P.LTD,MUMBAI vs ITO WD 5(2)(2), MUMBAI | BharatTax
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KEYMAN TRADING COMPANY P.LTD,MUMBAI vs. ITO WD 5(2)(2), MUMBAI
KEYMAN TRADING COMPANY P.LTD,MUMBAI vs. ITO WD 5(2)(2), MUMBAI
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ITA 2684/MUM/2017
Status: Disposed
ITAT Mumbai
21 August 2017
AY 2009-10
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