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DCIT vs Envirox Protection Co P.Ltd… | ITAT Mumbai 2017 | BharatTax
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DCIT 6(2)(2), MUMBAI vs. ENVIROX PROTECTION CO P.LTD, MUMBAI
DCIT 6(2)(2), MUMBAI vs. ENVIROX PROTECTION CO P.LTD, MUMBAI
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ITA 1668/MUM/2017
Status: Disposed
ITAT Mumbai
21 August 2017
AY 2013-14
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