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QUALITY HEIGHTCON PVT. LTD.,MUMBAI vs DCIT CIR. 13(1)(1), MUMBAI | BharatTax
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QUALITY HEIGHTCON PVT. LTD.,MUMBAI vs. DCIT CIR. 13(1)(1), MUMBAI
QUALITY HEIGHTCON PVT. LTD.,MUMBAI vs. DCIT CIR. 13(1)(1), MUMBAI
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ITA 4825/MUM/2016
Status: Disposed
ITAT Mumbai
29 August 2017
AY 2012-13
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