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SEJAL GLASS LTD.,MUMBAI vs A.C.I.T. - 9(3), MUMBAI | BharatTax
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SEJAL GLASS LTD.,MUMBAI vs. A.C.I.T. - 9(3), MUMBAI
SEJAL GLASS LTD.,MUMBAI vs. A.C.I.T. - 9(3), MUMBAI
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ITA 8422/MUM/2011
Status: Disposed
ITAT Mumbai
29 August 2017
AY 2008-09
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