CHANDRAKANT KHIMJI MOTA (HUF),MUMBAI vs. ITO 19(1)(3), MUMBAI

PDF · subscribers
ITA 2440/MUM/2017Status: DisposedITAT Mumbai30 August 2017AY 2009-10

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →