DCIT (EXEMPTION) - 1(1), MUMBAI vs. INSTITUTE OF TECHNOLOGY & MANAGEMENT, MUMBAI

PDF · subscribers
ITA 5966/MUM/2016Status: DisposedITAT Mumbai30 August 2017AY 2011-12

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →