ITO (EXEMPTION) - 2(4), MUMBAI vs. THE FRAMJI DINSHAW PETIT PARSEE SANATORIUM, MUMBAI

PDF · subscribers
ITA 5928/MUM/2016Status: DisposedITAT Mumbai30 August 2017AY 2009-10

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →