GREEN STAR CORPORATION,KOLKATA vs. JCIT, R-45, KOLKATA, KOLKATA
ITA 1398/KOL/2016Status: DisposedITAT Kolkata05 January 2018AY 2009-102 pages
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In the order passed by this Tribunal dated 14.07.2017 vide 143(3) order has been wrongly mentioned as 09.12.2011. It should be read as 29.11.2011.
Sd/- Sd/- [A.T.Varkey] [ M.Balaganesh ] Judicial Member Accountant Member Dated : 08.01.2018. [RG PS] Copy of the order forwarded to: 1.Green Star Corporation, 45-A, Khudiram Bose Sarani, Kolkata-700037. 2 J.C.I.T. Range-45, Kolkata. 3. CIT(A)-13, Kolkata 4. CIT-(15, Kolkata. 5. CIT(DR), Kolkata Benches, Kolkata.
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