SAATHI BUILDERS P.LTD,MUMBAI vs. ITO 9(3)(1), MUMBAI

PDF · subscribers
ITA 6380/MUM/2014Status: DisposedITAT Mumbai30 August 2017AY 2006-07

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →