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Koyna Glass Works P.Ltd, Mumbai vs ITO | ITAT Mumbai 2017 | BharatTax

Home/KOYNA GLASS WORKS P.LTD,MUMBAI vs. ITO WD 1(2)(2), MUMBAI

KOYNA GLASS WORKS P.LTD,MUMBAI vs. ITO WD 1(2)(2), MUMBAI

ITA 4854/MUM/2013Status: DisposedITAT Mumbai30 August 2017AY 2000-01

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