DCIT (E) 2(1), MUMBAI vs. SOCIETY OF CONGREGATION OF FRANCISCAN BROTHERS, MUMBAI

PDF · subscribers
ITA 3311/MUM/2017Status: DisposedITAT Mumbai01 September 2017AY 2010-11

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →