ITO 4(1)(3), MUMBAI vs. BOKADIA DEVELOPERS P.LTD, MUMBAI

PDF · subscribers
ITA 2968/MUM/2017Status: DisposedITAT Mumbai01 September 2017AY 2012-13

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →