Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
MADHAVI S. LAD,MUMBAI vs ITOV 20(2)(2), MUMBAI | BharatTax
Home
/
MADHAVI S. LAD,MUMBAI vs. ITOV 20(2)(2), MUMBAI
MADHAVI S. LAD,MUMBAI vs. ITOV 20(2)(2), MUMBAI
Bookmark
Report Error
PDF
ITA 7027/MUM/2014
Status: Disposed
ITAT Mumbai
01 September 2017
AY 2007-08
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead