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HAVAS MEDIA INDIA P.LTD,MUMBAI vs ITO WD 6(3)(4), MUMBAI | BharatTax

Home/HAVAS MEDIA INDIA P.LTD,MUMBAI vs. ITO WD 6(3)(4), MUMBAI

HAVAS MEDIA INDIA P.LTD,MUMBAI vs. ITO WD 6(3)(4), MUMBAI

ITA 3047/MUM/2017Status: DisposedITAT Mumbai12 September 2017AY 2011-12

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