Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
RAMESHKUMAR A. SHAH,MUMBAI vs ITO WD 19(3)(1), MUMBAI | BharatTax
Home
/
RAMESHKUMAR A. SHAH,MUMBAI vs. ITO WD 19(3)(1), MUMBAI
RAMESHKUMAR A. SHAH,MUMBAI vs. ITO WD 19(3)(1), MUMBAI
Bookmark
Report Error
PDF
ITA 1510/MUM/2017
Status: Disposed
ITAT Mumbai
12 September 2017
AY 2009-10
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead