Search ITAT High Courts Supreme Court Phrases AI Research History

Loading judgment…

BharatTax.net

Free search engine for ITAT (Income Tax Appellate Tribunal) judgments across all 28 benches in India.

Quick Links

Search Judgments
Browse by Bench
Recent Judgments

About

BharatTax provides free access to Income Tax Appellate Tribunal orders for legal research and reference.

© 2026 BharatTax.net. All rights reserved.

DCIT 10(2)(2), MUMBAI vs MIGHTY CONSTRUCTION P.LTD, MUMBAI | BharatTax

Home/DCIT 10(2)(2), MUMBAI vs. MIGHTY CONSTRUCTION P.LTD, MUMBAI

DCIT 10(2)(2), MUMBAI vs. MIGHTY CONSTRUCTION P.LTD, MUMBAI

ITA 2205/MUM/2017Status: DisposedITAT Mumbai06 September 2017AY 2009-10

Judgment text not available

The text for this order has not been extracted yet.

Download PDF Instead