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DCIT CIR 6(2)(1), MUMBAI vs DELLA TECNICA INTERIOR DESIGN P. LTD, MUMBAI | BharatTax

Home/DCIT CIR 6(2)(1), MUMBAI vs. DELLA TECNICA INTERIOR DESIGN P. LTD, MUMBAI

DCIT CIR 6(2)(1), MUMBAI vs. DELLA TECNICA INTERIOR DESIGN P. LTD, MUMBAI

ITA 196/MUM/2017Status: DisposedITAT Mumbai06 September 2017AY 2009-10

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