ASST CIT 13(2)(1), MUMBAI vs. SATYANIS THE JEWELLERY STORE P.LTD, MUMBAI

PDF · subscribers
ITA 5429/MUM/2015Status: DisposedITAT Mumbai06 September 2017AY 2012-13

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →