M/S G.E. AVIATION SERVICE OPERATION LLP,NEW DELHI vs. ADIT, NEW DELHI
ITA 701/DEL/2011Status: DisposedITAT Delhi19 January 2017AY 2005-06
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Radheshyam Bhoi vs. The Comnr. Of CT And GST, OdishaOrissa · 2 Nov 2026
- Dharmajit Mishra vs. The Comnr. Of CT. And GST, OdishaOrissa · 2 Nov 2026
- Tapan Kumar Sahu vs. The Comnr. CT. And GST, OdishaOrissa · 2 Nov 2026
- Sanjeet Kumar Bagh vs. The Comn. CT. And GST, OdishaOrissa · 2 Nov 2026
- Rakesh Kumar vs. Union Of INDIA And OthersHimachal Pradesh · 2 Nov 2026