M/S G.E. AVIATION SERVICE OPERATION LLP,NEW DELHI vs. ADIT, NEW DELHI
ITA 700/DEL/2011Status: DisposedITAT Delhi19 January 2017AY 2004-05
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- M/S Jyoti Consultants, Agrahat vs. Pr. Commissioner GST And Central Excise Commissionerate, BhubaneswarOrissa · 3 Nov 2026
- M/S. Sahoo Supply Agency vs. Central Board Of Indirect Taxes And CustomsOrissa · 3 Nov 2026
- Gopal Aromatic PVT. LTD., Cuttack vs. Union Of INDIAOrissa · 3 Nov 2026
- Padu Paraja vs. The Comnr. Of CT. And GST, OdishaOrissa · 2 Nov 2026
- Sanatan Bal vs. The Comnr. Of CT. And GST, OdishaOrissa · 2 Nov 2026