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M/S General Electric Canada… vs ADIT | ITAT Delhi 2017 | BharatTax

Home/M/S GENERAL ELECTRIC CANADA COMPANY,NEW DELHI vs. ADIT, NEW DELHI

M/S GENERAL ELECTRIC CANADA COMPANY,NEW DELHI vs. ADIT, NEW DELHI

ITA 677/DEL/2011Status: DisposedITAT Delhi19 January 2017AY 2002-03

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