M/S G.E. AVIATION MATERIALS LP,NEW DELHI vs. ADIT, NEW DELHI
ITA 617/DEL/2011Status: DisposedITAT Delhi19 January 2017AY 2005-06
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Abd Maestro Private Limited vs. Great Galleon Ventures LTDDelhi · 3 Nov 2026
- Jangeer Singh Trading As Jangeer Singh Kabulshah Agriculture Works vs. Yogesh Jangid Trading As Jangid Agro Engineering & Anr.Delhi · 3 Nov 2026
- Rabindranath Behera vs. The Chief Commissioner, CT And GST, OdishaOrissa · 3 Nov 2026
- Dinesh Dash vs. State Of OdishaOrissa · 3 Nov 2026
- M/S.Ishwar Chandra Barik, Keonjhar vs. Commissioner(Appeal), GST, Central Excise And Customs, BhubaneswarOrissa · 3 Nov 2026