MAKE FILMS P.LTD,MUMBAI vs. ITO 8(2)(4), MUMBAI

PDF · subscribers
ITA 3262/MUM/2012Status: DisposedITAT Mumbai06 September 2017AY 2008-09

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →