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KHAJRANA GANESH PROPERTIES P.LTD,MUMBAI vs DCIT CIR 3(2), MUMBAI | BharatTax
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KHAJRANA GANESH PROPERTIES P.LTD,MUMBAI vs. DCIT CIR 3(2), MUMBAI
KHAJRANA GANESH PROPERTIES P.LTD,MUMBAI vs. DCIT CIR 3(2), MUMBAI
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ITA 2629/MUM/2014
Status: Disposed
ITAT Mumbai
07 September 2017
AY 2010-11
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