IRAISAA HOTELS P.LTD,NAVI MUMBAI vs. ITO 10(3)(3), MUMBAI

PDF · subscribers
ITA 5700/MUM/2014Status: DisposedITAT Mumbai08 September 2017AY 2007-08

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →