ITO 14(2)(3), MUMBAI vs. M. LACHHMANDAS & CO,., MUMBAI

PDF · subscribers
ITA 4628/MUM/2014Status: DisposedITAT Mumbai08 September 2017AY 2006-07

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →