MAHARSHTRA STATE FINANCIAL CORPORATION,MUMBAI vs. DC/ACIT (TDS) CIR 2(1), MUMBAI

PDF · subscribers
ITA 4388/MUM/2014Status: DisposedITAT Mumbai08 September 2017AY 2008-09

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →