Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
MULJI P. NANDU (HUF),MUMBAI vs ITO 16(2)(1), MUMBAI | BharatTax
Home
/
MULJI P. NANDU (HUF),MUMBAI vs. ITO 16(2)(1), MUMBAI
MULJI P. NANDU (HUF),MUMBAI vs. ITO 16(2)(1), MUMBAI
Bookmark
Report Error
PDF
ITA 4290/MUM/2014
Status: Disposed
ITAT Mumbai
08 September 2017
AY 2006-07
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead