Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
LATE SHRI UPENDRA G. SHETH,MUMBAI vs ITO 25(1)(5), MUMBAI | BharatTax
Home
/
LATE SHRI UPENDRA G. SHETH,MUMBAI vs. ITO 25(1)(5), MUMBAI
LATE SHRI UPENDRA G. SHETH,MUMBAI vs. ITO 25(1)(5), MUMBAI
Bookmark
Report Error
PDF
ITA 3365/MUM/2017
Status: Disposed
ITAT Mumbai
15 September 2017
AY 2009-10
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead