Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
SHIKHA CHAKRABORTY,KOLKATA vs ITO, WARD-33(2), KOLKATA, KOLKATA | BharatTax
Home
/
SHIKHA CHAKRABORTY,KOLKATA vs. ITO, WARD-33(2), KOLKATA, KOLKATA
SHIKHA CHAKRABORTY,KOLKATA vs. ITO, WARD-33(2), KOLKATA, KOLKATA
Bookmark
Report Error
PDF
ITA 1525/KOL/2016
Status: Disposed
ITAT Kolkata
14 March 2018
AY 2011-12
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead