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M/S JAY POLYCHEM INDIA LTD,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME-TAX, NEW DELHI | BharatTax
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M/S JAY POLYCHEM INDIA LTD,NEW DELHI vs. ASSISTANT COMMISSIONER OF INCOME-TAX, NEW DELHI
M/S JAY POLYCHEM INDIA LTD,NEW DELHI vs. ASSISTANT COMMISSIONER OF INCOME-TAX, NEW DELHI
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ITA 6899/DEL/2014
Status: Disposed
ITAT Delhi
21 February 2017
AY 2011-12
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