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M/S Jay Polychem India Ltd, New… vs ACIT | ITAT Delhi 2017 | BharatTax

Home/M/S JAY POLYCHEM INDIA LTD,NEW DELHI vs. ASSISTANT COMMISSIONER OF INCOME-TAX, NEW DELHI

M/S JAY POLYCHEM INDIA LTD,NEW DELHI vs. ASSISTANT COMMISSIONER OF INCOME-TAX, NEW DELHI

ITA 6897/DEL/2014Status: DisposedITAT Delhi21 February 2017AY 2006-07

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