Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
THE BANK EMPLOYEES CO-OPERATIVE BANK LTD.,KOLKATA vs CIT, (A)- 10, KOLKATA, KOLKATA | BharatTax
Home
/
THE BANK EMPLOYEES CO-OPERATIVE BANK LTD.,KOLKATA vs. CIT, (A)- 10, KOLKATA, KOLKATA
THE BANK EMPLOYEES CO-OPERATIVE BANK LTD.,KOLKATA vs. CIT, (A)- 10, KOLKATA, KOLKATA
Bookmark
Report Error
PDF
ITA 38/KOL/2016
Status: Disposed
ITAT Kolkata
04 July 2018
AY 2011-12
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead
