SUNIL KU.SAHU vs. CHIEF COMMISSIONER OF INCOME TAX
ITA/83/2017HC OrissaODHC01005084201710 March 2022Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE R.K.PATTANAIK9 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Sarla Verma & Ors. v. Delhi Transport Corporation & Anr.140 citing6 SCC 121 · 2009
- Sunil Sharma v. Bachitar Singh12 citing11 SCC 425 · 2011
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