PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs. INDIAN METALS AND FERRO ALLOYS LTD.
ITA/32/2018HC OrissaODHC01008835201814 July 2022Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE R.K.PATTANAIK11 pages
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- ACIT v. Ahmedabad Urban Development Authority390 citing4 SCC 561 · 2022 · SC
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