PRINCIPAL COMMISSIONER OF INCOME TAX vs. M/S AJMER VIDYUT VITRAN NIGAM LTD.
ITA/164/2019HC RajasthanRJHC02099460201917 November 2021Bench: AKIL KURESHI,REKHA BORANA8 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Mavilayi Service Co-operative Bank Ltd. v. CIT999 citing431 ITR 1 · 2021 · SC
- PCIT v. Peroorkada Service Co-op. Bank Ltd.208 citing442 ITR 141 · 2022 · HC
- 50 Taxmann 2783 citing50 Taxmann 278 · 2014
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