THE PRINCIPAL COMMISSIONER OF INCOME TAX vs. SHRI ARUN AGARWAL
ITA/93/2024HC RajasthanRJHC02051759202421 February 2025Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR9 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Pr. CIT v. Totagars Co-operative Sales Society306 citing83 Taxmann.com 140 · 2017 · HC
- Pr. CIT v. Totagars Co-operative Sale Society151 citing78 Taxmann.com 169 · 2017 · HC · Read judgment
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