PRINCIPAL COMMISSIONER OF INCOME TAX, vs. M/S GA INFRA PRIVATE LIMITED
ITA/60/2024HC RajasthanRJHC02029916202402 April 2025Bench: AVNEESH JHINGAN,MANEESH SHARMA3 pages
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- Engineering Analysis Centre of Excellence (P) Ltd. v. CIT914 citing432 ITR 471 · 2021 · SC · Read judgment
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