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[ 3386 ] IN THE HIGH COURT FOR THE STATE OF TELANGANA AT HYDERABAD WEDNESDAY, THE SECOND DAY OF AUGUST TWO THOUSAND AND TWENTY THREE PRESENT THE HON'BLE SRI JUSTICE P.SAM KOSHY AND THE HON'BLE SRI JUSTICE LAXMI NARAYANA ALISHETTY INCOME TAX TRIBUNAL APPEAL No: 361 OF 2019 lncome Tax Tribunal Appeal Under Section 2604 of the lncome Tax Act, 1961 arising out of the order of the lncome-tax Appellate Tribunal, Hyderabad Bench 'B' Hyderabad, in S.A.No.111lHydl2019 in ITA No.18B2lHydl2o17, for Assessment Year 2013-14 dated 30-04-2019 preferred against the Order of the Deputy Commissioner of lncome Tax (Transfer Pricing Officer)-3, Hyderabad, PAN.No.AABCL7372G, dated:3'l-10-2016 preferred against the Order of the Assistant Commissioner of lncome Tax, Circle - 16(1), Hyderabad, PAN/GIR No.AABCL7372G dated 30-10-2017. Between: The Pr. Commissioner of lncome-tax-4, Hyderabad ...Appellant AND M/s. Lanco Solar Energy Pvt. Limited, Lanco House, Plot No.4, Software Units Layout, HITEC City, Madhapur, Hyderabad- 500 081. (PAN No. AABCL 7372G) ...Respondent
lA NO: 1 OF 2019 Petition und,-. S ec;tion 151 CPC praying that in the c i':;urr stances stated in the affidavit filecl n support of the petition, the Higl Court rnal' be pleased to suspend the ordr:- n S.A.No 111lHydl2019 in ITA No 188., 1H5,d12017 of the lncome Tax Appe:l .lt-. Tribunal, Hyderabad, Benctr "B', llyderabad, dated 30-04-2019, pe,nding d sposal of the appeal. Counsel for the App rllant: SRI J.V. PRASAD (SC FOR INCOME T,CX) Counsel for the Res rondent: None Appeared The Court deliverr:d the tbllowing: JUDGMENT
THE HON'BLE SRI JUSTICE P.SAM KOSITY AND THE HON'BLE SRI JUSTICE A. LA)flVII NARAYANA I.T.T.A. No. 361 of 20t9 JUDGMENT:1p er Hon'ble Si JtLsti@ P.SAM KOSHI1) Learned counsel appearing for the parties submit that the matter has become infructuous. 2. As the appeal itself since been stated to have become infructuous, the ITTA is dismissed as infructuous. No order as to costs. Consequently, miscellaneous petitions pending, if any, shall stand closed //TRUE COPY// Sd/-B.S.CHIRANJEEVI JOINT REGISTRAR qD To, SECTION OFFICER The lncometax Appellate Tribunal, Hyderabad Bench ' B' Hyderabad (with record, if any) The Deputy Commissioner of lncome Tax (Transfer Pricing Officer)-3, Hyderabad The Assistant Commissioner of lncome Tax, Circle - 16(1 )' Hyderabad One CC to SRI J.V. PRASAD, SC FOR INCOME TAX DEPT.[OPUCI CD Copies 1 2 3 4 5 kam \
{ I HIGH COUR-" DATED:02101,12023 JUDGMENI' lTTA.No.361 :f 2019 THE ITTA IS I)ISMISSED AS INFRUCTI,,lOUS rl -'{^ 'ir'- (.- ir \ ,l\ ' .ii. ',], t, ,. .- ll i ;, .:1,..,,/ t-t1 \ - -r!r! ? -[ [\]i ltil ,...| 'It .:-_ v,7 o